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Supreme Court - Daily Orders

Pramod Satuppa Oulkar vs The Kini Karyat Shikshan Mandal And ... on 30 January, 2017

Bench: Adarsh Kumar Goel, Uday Umesh Lalit

     ITEM NO.22                              COURT NO.10               SECTION IX

                                 S U P R E M E C O U R T O F       I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC No(s).
     1835/2017

     (Arising out of impugned final judgment and order dated 22/08/2016
     in LPA No. 340/2007 22/08/2016 in WP No. 5507/1997 passed by the
     High Court Of Bombay)

     PRAMOD SATUPPA OULKAR                                             Petitioner(s)

                                                    VERSUS

     THE KINI KARYAT SHIKSHAN MANDAL AND OTHERS         Respondent(s)
     (With appln. (s) for c/delay in filing SLP and c/delay in refiling
     SLP)


     Date : 30/01/2017 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                           HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Petitioner(s)                  Mr. Arvind S. Avhad,Adv.

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Heard.

Delay condoned.

We do not find any merit in this special leave petition which is hereby dismissed.

(Madhu Bala) (Veena Khera) Court Master Court Master Signature Not Verified Digitally signed by MADHU BALA Date: 2017.01.31 13:04:36 IST Reason: