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State of Uttar Pradesh - Section

Section 7 in The U.P. State Electricity Board Services of Engineers Regulations, 1970

7. Number of Recruits to be taken.

(1)The Board shall ascertain the probable number of vacancies likely to occur in the various classes of posts in the Service during the course of the next year.
(2)The Board shall also decide the number of vacancies to be allocated to Graduate Engineers and the number of vacancies to be reserved for candidates belonging to Scheduled Castes/Tribes.
(3)In case the requisite number of Scheduled Castes/Scheduled Tribes candidates are not forthcoming or fail to be selected, the remaining vacancies shall be filled in by other candidates in the list of candidates selected for training and the deficiency made good in the manner indicated in the provisos to Appendix 'E'.