Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22A] [Entire Act] State of Puducherry - Subsection Section 22A(4) in Puducherry Hindu Religious Institutions Act, 1972 (4)Nothing in this section shall be deemed to authorize any person who is not a Hindu to enter any institution or part thereof.
