Calcutta High Court (Appellete Side)
Rkd Smt. Shyamali Ghosh vs The State Of West Bengal & Ors on 13 February, 2023
Author: Saugata Bhattacharyya
Bench: Saugata Bhattacharyya
W.P.A. 19041 of 2017 Ml- 13.02.2023 92 Ct.15 rkd Smt. Shyamali Ghosh
-vs-
The State of West Bengal & Ors. At the time of call no one appears on behalf of the petitioner and no accommodation is prayed for.
It appears vide order dated 17th August, 2017 a coordinate Bench directed the parties to exchange affidavits. Matter needs to be treated as "Hearing" matter.
List the matter for further consideration on 20th February, 2023 when it will appear under the heading "Hearing (Group-II) (For Disposal)".
If on the adjourned date writ petitioner goes unrepresented consequential order shall be passed.
(Saugata Bhattacharyya, J.)