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[Cites 0, Cited by 5] [Entire Act]

Union of India - Section

Section 23 in Coinage Act, 1906

23. Saving of making of other coins at Mints.-

Nothing in this Act shall be deemed to prohibit or restrict the making at the Mint of coins intended for issue as money by the Government of any territories beyond the limits of [India.] [Substituted for the words "the territories to which this Act extends," by Act 62 of 1956, Section 2 and Sch.]