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Kerala High Court

Anonymous vs Travancore Devaswom Board on 12 November, 2024

Author: Anil K. Narendran

Bench: Anil K.Narendran

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                  THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                       &
                  THE HONOURABLE MR.JUSTICE MURALEE KRISHNA S.
          Tuesday, the 12th day of November 2024 / 21st Karthika, 1946
                               DBP NO. 73 OF 2024



IN THE MATTER OF TRAVANCORE DEVSWOM BOARD - REPORT NO.41 OF 2024 IN COMPLAINT
NO.108 OF 2023 - IN THE MATTER OF VALLIYAMKAVU MANGALADEVI TEMPLE - COMPLAINT
AGAINST M.C.SURESH, WATCHER - SUO MOTU PROCEEDINGS INITIATED - REG:

                                      ------------


   COMPLAINANT:


          ANONYMOUS


   RESPONDENTS:


    1.    TRAVANCORE DEVASWOM BOARD

          REPRESENTED BY ITS SECRETARY, NANTHANCODE, KAWDIAR POST,

          THIRUVANANTHAPURAM, PIN - 695003

    2.    THE SUPERINTENDENT OF POLICE (VIGILANCE & SECURITY)

          TRAVANCORE DEVASWOM BOARD, NANTHANCODE, THIRUVANANTHAPURAM

          PIN - 695003

          *ADDL.R3 TO R5 IMPLEADED

    3.    THE STATE OF KERALA,

          REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT,

          REVENUE (DEVASWOM) DEPARTMENT, GOVERNMENT SECRETARIAT,

          THIRUVANANTHAPURAM - 695 001

    4.    THE DEPUTY DEVASWOM COMMISSIONER, PATHANAMTHITTA - 689 645

    5.    THE ASSISTANT DEVASWOM COMMISSIONER,

          MUNDAKKAYAM GROUP, MUNDAKKAYAM, KOTTAYAM - 686513

          *ARE SUO MOTU IMPLEADED AS ADDITIONAL RESPONDENTS 3 TO 5 VIDE

          ORDER DATED 30/07/2024 IN DBP.NO.73/2024
        *ADDL.R6 & R7 IMPLEADED

 6.    SRI.M.C.SURESH,

       WATCHER, PETTAH SASTHA TEMPLE, ERUMELI SUB GROUP,

       MUDAKKAYAM GROUP, KOTTAYAM - 686 509

 7.    SRI.PRAKASH,

       ADMINISTRATIVE OFFICER, VALLIYAMKAVU DEVASWOM, MUDAKKAYAM GROUP,

       KOTTAYAM - 686 509

       *ARE SUO MOTU IMPLEADED AS ADDITIONAL RESPONDENTS 6 AND 7 VIDE

       ORDER DATED 05/08/2024 IN DBP.NO.73/2024

       *ADDL.R8 IMPLEADED

 8.    THE DISTRICT COLLECTOR,

       COLLECTORATE IDUKKI, KUYILIMALA, PAINAV P.O., IDUKKI,

       KERALA STATE, PIN - 685 603, IDUKKI

       *IS SUO MOTU IMPLEADED AS ADDITIONAL 8TH RESPONDENT VIDE ORDER

       DATED 12/09/2024 IN DBP.NO.73/2024

       *ADDL.R9 IMPLEADED

 9.    THE DEPUTY DIRECTOR,

       PERIYAR TIGER RESERVE, EAST DIVISION, PEERUMEDU,

       IDUKKI-685 536

       *IS SUO MOTU IMPLEADED AS ADDITIONAL 9TH RESPONDENT VIDE ORDER

       DATED 12/11/2024 IN DBP.NO.73/2024



       BY SRI.S.RAJMOHAN, SR.GOVERNMENT PLEADER FOR R2, R3, R8 & R9

       BY SC, TRAVANCORE DEVASWOM BOARD FOR R1, R4 & R5

       BY SRI.P.RAMACHANDRAN, AMICUS CURIAE FOR OMBUDSMAN

       BY SRI.C.S.MANILAL, Advocate for R6 & R7


      THE DEVASWOM BOARD PETITION HAVING COME UP FOR ORDERS AGAIN ON

12/11/2024, UPON PERUSING THE PETITION AND THIS COURT'S ORDER DATED

03/10/2024, THE COURT ON THE SAME DAY PASSED THE FOLLOWING.
                                              -1-

                ANIL K. NARENDRAN & MURALEE KRISHNA S., JJ.
                       ---------------------------------------
                               DBP No.73 of 2024
                        -------------------------------------
                     Dated this the 12th day of November, 2024


                                        ORDER

Anil K. Narendran, J.

The Deputy Director, Periyar Tiger Reserve, East Division, Peerumedu, Idukki-685 536, is suo motu impleaded as additional 9th respondent.

2. Registry to carry out necessary corrections in the cause title.

3. The learned Special Government Pleader enters appearance for the additional 9th respondent.

4. The learned Special Government Pleader seeks time to file an affidavit sworn to by the Deputy Director.

5. Four weeks' time granted. Post on 09.01.2025.

Sd/-

ANIL K. NARENDRAN, JUDGE Sd/-

MURALEE KRISHNA S., JUDGE Scl/ 12-11-2024 /True Copy/ Assistant Registrar