Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 155] [Entire Act]

State of Manipur - Subsection

Section 155(1) in The Manipur Co-operative Societies Act, 1976

(1)Unless otherwise provided by this Act, all sums due from a society or from an other or member or past member or a deceased member of a society as such to the Government, may be recovered according to the law and order and under the rules for the time being in force for the recovery of arrears of land revenue.