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State of Punjab - Section

Section 124 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

124. Disposal of Internal Check and Inspections Reports.

- The teams conducting the internal checks and inspections shall issue their internal check and inspection reports and these reports shall be dealt with in the office of the Panchayat Samiti or the Zila Parishad, as the case may be, in the same manner as the audit report of the Audit Authority, except that the Audit Authority shall not be brought into picture in their disposal. The teams shall specifically see to the disposal of the previous internal check reports as well as Audit Authority's reports at the time of internal check and inspection.