Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(15)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(15)(a) in Amity university Act, 2014

(a)a body established by the Central Government for laying down norms and conditions for ensuring academic standards of higher education in its designated areas of coverage, including University Grants Commission, All India Council for Technical Education, Council for Scientific and Industrial Research, Department of Science and Technology, Distance Education Council, Indian Council of Scientific Research, National Assessment and Accreditation Council. National Council for Teacher Education, Pharmacy council for India, Bar council of India, Medical council of India, Dental council of India, Indian Nursing council, central council of Homoeopathy, central council of Indian Medicine, Council of Architecture, Rehabilitation Council of India and such other statutory body as may be established or incorporated by the central Government for the purpose of regulating higher education; and