Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11C] [Entire Act] State of Odisha - Subsection Section 11C(7) in The Shri Jagannath Temple Rules, 1960 (7)Each member shall be entitled to cast votes in favour of as many candidates as there are vacancies but he shall not be entitled to cast more than one vote in favour of the same candidate.
