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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(9) in The Ozone Depleting Substances (Regulation And Control) Rules, 2000

(9)The concerned registering authority specified in column (4) of Schedule V shall decide the issue of cancellation of any registration granted under these rules within sixty days from the date of service of the show cause notice given by him to the registration holder.] [ Inserted by S.O. 996(E), dated 27.8.2003 (w.e.f. 29.8.2003).]