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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(2) in Tamil Nadu District Municipalities Building Rules, 1972

(2)Every bathroom, water closet and the bath room-cum-water closet whether newly constructed, or reconstructed shall have the following [minimum] [Added by G.O. Ms. No. 294, R.D. & L.A., dated 28th February, 1978.] dimensions: -
(i) Bathroom 1.8 square metres with 1.5 metres by 1.2 metres.
(ii) Watercloset 1.08 square metres with 0.9 metre by 1.2 metres.
(iii) Bah room-cum-water 2.7 square metres with 1.5 closetmetres by 1.8 metres.