Lok Sabha Debates
Papers Laid On The Table Of The House By Minister/Member. on 9 December, 2019
Seventeenth Loksabha > Title: Papers laid on the table of the House by Minister/Member.
मानव संसाधन विकास मंत्री (डॉ. रमेश पोखरियालनिशंक):माननीय अध्यक्ष महोदय, मैं निम्नलिखित पत्र सभा पटल पर रखता हूं:-
1. विश्वविद्यालय अनुदान आयोग, नई दिल्ली के वर्ष 2018-2019 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) ।
2. विश्वविद्यालय अनुदान आयोग, नई दिल्ली के वर्ष 2018-2019 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) ।
[Placed in Library, See No. LT 1157/17/19] THE MINISTER OF STATE IN THE MINISTRY OF FINANCE AND MINISTER OF STATE IN THE MINISTRY OF CORPORATE AFFAIRS (SHRI ANURAG SINGH THAKUR): Sir, I, on behalf of Shrimati Nirmala Sitharaman, beg to lay on the Table a copy of the Status Report (Hindi and English versions) on post-budget announcements made by the Finance Minister to boost the Economy, Exports and Housing Sector on 23.08.2019, 30.08.2019 and 14.09.2019.
[Placed in Library, See No. LT 1158/17/19] THE MINISTER OF PETROLEUM AND NATURAL GAS AND MINISTER OF STEEL (SHRI DHARMENDRA PRADHAN): Sir, I beg to lay on the Table: -
(1)A copy of the Annual Report (Hindi and English versions) of the Indian Institute of Petroleum and Energy, Visakhapatnam, for the year 2018-2019, alongwith Audited Accounts. (2) A copy of the Review (Hindi and English versions) by the Government of the working of the Indian Institute of Petroleum and Energy, Visakhapatnam, for the year 2018-2019. [Placed in Library, See No. LT 1159/17/19] संस्कृति मंत्रालय के राज्य मंत्री तथा पर्यटन मंत्रालय के राज्य मंत्री (श्री प्रह्लाद सिंह पटेल): माननीय अध्यक्ष महोदय, मैं निम्नलिखित पत्र सभा पटल पर रखता हूं:- (1)
(एक) मौलाना अबुल कलाम आजाद एशियाई अध्ययन संस्थान, कोलकाता के वर्ष 2017-2018 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा लेखापरीक्षित लेखे ।
(दो) मौलाना अबुल कलाम आजाद एशियाई अध्ययन संस्थान, कोलकाता के वर्ष 2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) ।(2)
उपर्युक्त (1) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण) ।
[Placed in Library, See No. LT 1160/17/19] (3) (एक) विक्टोरिया मेमोरियल हॉल, कोलकाता के वर्ष 2017-2018 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा लेखापरीक्षित लेखे । (दो) विक्टोरिया मेमोरियल हॉल, कोलकाता के वर्ष 2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) । (4) उपर्युक्त (3) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण) । [Placed in Library, See No. LT 1161/17/19] (5) (एक) ललित कला अकादमी, नई दिल्ली के वर्ष 2017-2018 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा लेखापरीक्षित लेखे । (दो) ललित कला अकादमी, नई दिल्ली के वर्ष 2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) । (6) उपर्युक्त (5) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण) । [Placed in Library, See No. LT 1162/17/19] (7) (एक) गाडेन रबग्येलिंग मोनैस्टिक स्कूल, बोमडिला के वर्ष 2017-2018 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा लेखापरीक्षित लेखे । (दो) गाडेन रबग्येलिंग मोनैस्टिक स्कूल, बोमडिला के वर्ष 2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) । (8) उपर्युक्त (7) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण) । [Placed in Library, See No. LT 1163/17/19] (9) (एक) दि एशियाटिक सोसायटी ऑफ मुंबई, मुंबई के वर्ष 2017-2018 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा लेखापरीक्षित लेखे । (दो) दि एशियाटिक सोसायटी ऑफ मुंबई, मुंबई के वर्ष 2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) । (10) उपर्युक्त (9) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण) । [Placed in Library, See No. LT 1164/17/19] (11) (एक) बौद्ध सांस्कृतिक अध्ययन केन्द्र, तवांग के वर्ष 2018-2019 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा लेखापरीक्षित लेखे । (दो) बौद्ध सांस्कृतिक अध्ययन केन्द्र, तवांग के वर्ष 2018-2019 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) । [Placed in Library, See No. LT 1165/17/19]
THE MINISTER OF STATE OF THE MINISTRY OF POWER, MINISTER OF STATE OF THE MINISTRY OF NEW AND RENEWABLE ENERGY AND MINISTER OF STATE IN THE MINISTRY OF SKILL DEVELOPMENT AND ENTREPRENEURSHIP (SHRI R.K. SINGH): Sir, I beg to lay on the Table: -(1)
(i) A copy of the Annual Report (Hindi and English versions) of the National Instructional Media Institute, Chennai, for the years 2015-2016 to 2017-2018, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Instructional Media Institute, Chennai, for the years 2015-2016 to 2017-2018.(2)
Three statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above.
[Placed in Library, See No. LT 1166/17/19] (3) A copy of the Apprenticeship (Amendment) Rules, 2019 (Hindi and English versions) published in Notification No. G.S.R.686(E) in Gazette of India dated 25th September, 2019 under sub-section (3) of Section 37 of the Apprentices Act, 1961. [Placed in Library, See No. LT 1167/17/19]
इस्पात मंत्रालय में राज्य मंत्री (श्री फग्गन सिंह कुलस्ते): माननीय अध्यक्ष महोदय, मैं निम्नलिखित पत्र सभा पटल पर रखता हूं:-
(1) कंपनी अधिनियम, 2013 की धारा 394 की उप-धारा (1) के अंतर्गत निम्नलिखित पत्रों की एक-एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) :-
(क) (एक) राष्ट्रीय इस्पात निगम लिमिटेड (विशाखापट्टनम इस्पात संयंत्र), विशाखापट्टनम के वर्ष 2018-2019 के कार्यकरण की सरकार द्वारा समीक्षा ।
(दो) राष्ट्रीय इस्पात निगम लिमिटेड (विशाखापट्टनम इस्पात संयंत्र), विशाखापट्टनम के वर्ष 2018-2019 का वार्षिक प्रतिवेदन, लेखापरीक्षित लेखे तथा उन पर नियंत्रक-महालेखापरीक्षक की टिप्पणियां ।
[Placed in Library, See No. LT 1168/17/19]
(ख)
(एक)
एनएमडीसी लिमिटेड, हैदराबाद के वर्ष 2018-2019 के कार्यकरण की सरकार द्वारा समीक्षा ।
(दो)
एनएमडीसी लिमिटेड, हैदराबाद के वर्ष 2018-2019 का वार्षिक प्रतिवेदन, लेखापरीक्षित लेखे तथा उन पर नियंत्रक-महालेखापरीक्षक की टिप्पणियां ।
[Placed in Library, See No. LT 1169/17/19]
(2)
(एक)
नेशनल इंस्टिटय़ूट ऑफ सैकेंडरी स्टील टेक्नोलॉजी, मंडी गोबिन्दगढ़ के वर्ष 2018-2019 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा लेखापरीक्षित लेखे ।
(दो)
नेशनल इंस्टिटय़ूट ऑफ सैकेंडरी स्टील टेक्नोलॉजी, मंडी गोबिन्दगढ़ के वर्ष 2018-2019 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) ।
[Placed in Library, See No. LT 1170/17/19]
THE MINISTER OF STATE IN THE MINISTRY OF HUMAN RESOURCE DEVELOPMENT, MINISTER OF STATE IN THE MINISTRY OF COMMUNICATIONS AND MINISTER OF STATE IN THE MINISTRY OF ELECTRONICS AND INFORMATION TECHNOLOGY (SHRI SANJAY SHAMRAO DHOTRE): Sir, I beg to lay on the Table:-(1)
(i) A copy of the Annual Report (Hindi and English versions) of the Visvesvaraya National Institute of Technology, Nagpur, for the year 2017-2018, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Visvesvaraya National Institute of Technology, Nagpur, for the year 2017-2018.(2)
Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above.
[Placed in Library, See No. LT 1171/17/19] (3)
(i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Technology, Tiruchirappalli, for the year 2017-2018, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Institute of Technology, Tiruchirappalli, for the year 2017-2018.
(4)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (3) above.
[Placed in Library, See No. LT 1172/17/19] (5)
(i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Technology, Kurukshetra, for the year 2017-2018, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Institute of Technology, Kurukshetra, for the year 2017-2018.
(6)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (5) above.
[Placed in Library, See No. LT 1173/17/19] (7)
(i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Technology Raipur, Raipur, for the year 2017-2018, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Institute of Technology Raipur, Raipur, for the year 2017-2018.
(8)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (7) above.
[Placed in Library, See No. LT 1174/17/19] (9)
(i) A copy of the Annual Report (Hindi and English versions) of the National Council for Promotion of Urdu Language, New Delhi, for the year 2017-2018.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the National Council for Promotion of Urdu Language, New Delhi, for the year 2017-2018, together with Audit Report thereon.
(iii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Council for Promotion of Urdu Language, New Delhi, for the year 2017-2018.
(10)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (9) above.
[Placed in Library, See No. LT 1175/17/19] (11)
(i) A copy of the Annual Report (Hindi and English versions) of the Indian Institute of Management Sambalpur, Sambalpur, for the years 2015-2016, 2016-2017 and 2017-2018, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Indian Institute of Management Sambalpur, Sambalpur, for the years 2015-2016, 2016-2017 and 2017-2018.
(12)Three statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (11) above.
[Placed in Library, See No. LT 1176/17/19] (13)
(i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Technology, Calicut, for the year 2017-2018, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Institute of Technology, Calicut, for the year 2017-2018.
(14)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (13) above.
[Placed in Library, See No. LT 1177/17/19] (15) A copy of the Annual Accounts (Hindi and English versions) of the Mahatma Gandhi Central University Bihar, Motihari, for the year 2017-2018, together with Audit Report thereon.
(16)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (15) above.
[Placed in Library, See No. LT 1178/17/19] (17)
(i) A copy of the Annual Report (Hindi and English versions) of the Assam University, Silchar, for the year 2018-2019.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Assam University, Silchar, for the year 2018-2019.
[Placed in Library, See No. LT 1179/17/19] (18)
(i) A copy of the Annual Report (Hindi and English versions) of the Guru Ghasidas Vishwavidyalaya, Bilaspur, for the year 2018-2019.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Guru Ghasidas Vishwavidyalaya, Bilaspur, for the year 2018-2019.
[Placed in Library, See No. LT 1180/17/19] (19)
(i) A copy of the Annual Report (Hindi and English versions) of the Sarva Shiksha Abhiyan Authority Punjab, S.A.S. Nagar, for the years 2016-2017 and 2017-2018, alongwith Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Sarva Shiksha Abhiyan Authority Punjab, S.A.S. Nagar, for the years 2016-2017 and 2017-2018.
(20)Two statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (19) above.
[Placed in Library, See No. LT 1181/17/19] (21)
(i) A copy of the Annual Report (Hindi and English versions) of the Rashtriya Madhyamika Shiksha Abhiyan Andhra Pradesh, Vijayawada, for the year 2017-2018, alongwith Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Rashtriya Madhyamika Shiksha Abhiyan Andhra Pradesh, Vijayawada, for the year 2017-2018.
(22)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (21) above.
[Placed in Library, See No. LT 1182/17/19] (23)
(i) A copy of the Annual Report (Hindi and English versions) of the Madhyamik Shiksha Abhiyan Uttar Pradesh, Lucknow, for the year 2017-2018, alongwith Audited Accounts.
(ii) Statement regarding the Review (Hindi and English versions) by the Government of the working of the Madhyamik Shiksha Abhiyan Uttar Pradesh, Lucknow, for the year 2017-2018.
(24)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (23) above.
[Placed in Library, See No. LT 1183/17/19] (25)
(i) A copy of the Annual Report (Hindi and English versions) of the Sarva Shiksha Abhiyan Haryana, Panchkula, for the year 2017-2018, alongwith Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Sarva Shiksha Abhiyan Haryana, Panchkula, for the year 2017-2018.
(26)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (25) above.
[Placed in Library, See No. LT 1184/17/19] (27)
(i) A copy of the Annual Report (Hindi and English versions) of the Madhyamik Shiksha Abhiyan Uttar Pradesh, Lucknow, for the year 2016-2017, alongwith Audited Accounts.
(ii) Statement regarding the Review (Hindi and English versions) by the Government of the working of the Madhyamik Shiksha Abhiyan Uttar Pradesh, Lucknow, for the year 2016-2017.
(28)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (27) above.
[Placed in Library, See No. LT 1185/17/19] (29)
(i) A copy of the Annual Report (Hindi and English versions) of the Rashtriya Madhyamik Shiksha Abhiyan UT of Lakshadweep, Kavarrati, for the years 2014-2015 and 2015-2016, alongwith Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Rashtriya Madhyamik Shiksha Abhiyan UT of Lakshadweep, Kavarrati, for the years 2014-2015 and 2015-2016.
(30)Two statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (29) above.
[Placed in Library, See No. LT 1186/17/19] (31)
(i) A copy of the Annual Report (Hindi and English versions) of the Haryana School Shiksha Pariyojna Parishad (Rashtriya Madhyamik Shiksha Abhiyan), Panchkula, for the year 2017-2018, alongwith Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Haryana School Shiksha Pariyojna Parishad (Rashtriya Madhyamik Shiksha Abhiyan), Panchkula, for the year 2017-2018.
(32)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (31) above.
[Placed in Library, See No. LT 1187/17/19] (33)
(i) A copy of the Annual Report (Hindi and English versions) of the U.P. Education for all Project Board (Sarva Shiksha Abhiyan), Lucknow, for the years 2016-2017 and 2017-2018, alongwith Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the U.P. Education for all Project Board (Sarva Shiksha Abhiyan), Lucknow, for the years 2016-2017 and 2017-2018.
(34)Two statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (33) above.
[Placed in Library, See No. LT 1188/17/19] (35)
(i) A copy of the Annual Report (Hindi and English versions) of the Tamil Nadu State Mission of Education for all (Samagra Shiksha), Chennai, for the year 2018-2019, alongwith Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Tamil Nadu State Mission of Education for all (Samagra Shiksha), Chennai, for the year 2018-2019.
[Placed in Library, See No. LT 1189/17/19] (36)
(i) A copy of the Annual Report (Hindi and English versions) of the Paschim Banga Sarva Siksha Mission, Kolkata, for the year 2016-2017, alongwith Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Paschim Banga Sarva Siksha Mission, Kolkata, for the year 2016-2017.
(37)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (36) above.
[Placed in Library, See No. LT 1190/17/19] (38)
(i) A copy of the Annual Report (Hindi and English versions) of the West Bengal Society for Rashtriya Madhyamika Shiksha Mission, Kolkata, for the years 2014-2015, 2015-2016 and 2017-2018, alongwith Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the West Bengal Society for Rashtriya Madhyamika Shiksha Mission, Kolkata, for the years 2014-2015, 2015-2016 and 2017-2018.
(39)Three statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (38) above.
[Placed in Library, See No. LT 1191/17/19] (40)
(i) A copy of the Annual Report (Hindi and English versions) of the Rashtriya Madhyamik Shiksha Abhiyan Goa, Alto Porvorim, for the year 2017-2018, alongwith Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Rashtriya Madhyamik Shiksha Abhiyan Goa, Alto Porvorim, for the year 2017-2018.
(41)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (40) above.
[Placed in Library, See No. LT 1192/17/19] (42)
(i) A copy of the Annual Report (Hindi and English versions) of the Sarva Shiksha Abhiyan Maharashtra, Mumbai, for the years 2016-2017 and 2017-2018, alongwith Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Sarva Shiksha Abhiyan Maharashtra, Mumbai, for the years 2016-2017 and 2017-2018.
(43)Two statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (42) above.
[Placed in Library, See No. LT 1193/17/19] (44)
(i) A copy of the Annual Report (Hindi and English versions) of the Rashtriya Madhyamik Shiksha Abhiyan Puducherry, Puducherry, for the years 2017-2018, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Rashtriya Madhyamik Shiksha Abhiyan Puducherry, Puducherry, for the year 2017-2018.
(45)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (44) above.
[Placed in Library, See No. LT 1194/17/19] (46)
(i) A copy of the Annual Report (Hindi and English versions) of the Sarva Shiksha Abhiyan Telangana, Hyderabad, for the year 2017-2018, alongwith Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Sarva Shiksha Abhiyan Telangana, Hyderabad, for the year 2017-2018.
(47)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (46) above.
[Placed in Library, See No. LT 1195/17/19] (48) A copy of the Annual Accounts (Hindi and English versions) of the University of Delhi, Delhi, for the year 2017-2018, together with Audit Report thereon.
(49)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (48) above.
[Placed in Library, See No. LT 1196/17/19] (50)
(i) A copy of the Annual Report (Hindi and English versions) of the Navodaya Vidyalaya Samiti, Noida, for the year 2018-2019.
(ii) A copy of the Annual Accounts of the Navodaya Vidyalaya Samiti, Noida, for the year 2018-2019, together with Audit Report thereon.
(iii) A copy of the Review (Hindi and English versions) by the Government of the working of the Navodaya Vidyalaya Samiti, Noida, for the year 2018-2019.
[Placed in Library, See No. LT 1197/17/19] (51)
(i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Open Schooling, Noida, for the years 2015-2016 to 2017-2018.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the National Institute of Open Schooling, Noida, for the years 2015-2016 to 2017-2018, together with Audit Report thereon.
(iii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Institute of Open Schooling, Noida, for the years 2015-2016 to 2017-2018.
(52)Three statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (51) above.
[Placed in Library, See No. LT 1198/17/19] (53)
(i) A copy of the Annual Report (Hindi and English versions) of the Kendriya Vidyalaya Sangathan, New Delhi, for the year 2018-2019.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the Kendriya Vidyalaya Sangathan, New Delhi, for the year 2018-2019, together with Audit Report thereon.
(iii) A copy of the Review (Hindi and English versions) by the Government of the working of the Kendriya Vidyalaya Sangathan, New Delhi, for the year 2018-2019.
[Placed in Library, See No. LT 1199/17/19] (54)
(i) A copy of the Annual Report (Hindi and English versions) of the Sarva Shiksha Abhiyan Puducherry, Puducherry, for the years 2017-2018, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Sarva Shiksha Abhiyan Puducherry, Puducherry, for the year 2017-2018.
(55)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (54) above.
[Placed in Library, See No. LT 1200/17/19] (56)
(i) A copy of the Annual Report (Hindi and English versions) of the Indian Institute of Technology Goa, Goa, for the year 2017-2018.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the Indian Institute of Technology Goa, Goa, for the year 2017-2018, together with Audit Report thereon.
(iii) A copy of the Review (Hindi and English versions) by the Government of the working of the Indian Institute of Technology Goa, Goa, for the year 2017-2018.
(57)Two statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (56) above.
[Placed in Library, See No. LT 1201/17/19] (58)
(i) A copy of the Annual Report (Hindi and English versions) of the Indian Institute of Technology Jammu, Jammu, for the year 2017-2018.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the Indian Institute of Technology Goa, Goa, for the year 2017-2018, together with Audit Report thereon.
(iii) A copy of the Review (Hindi and English versions) by the Government of the working of the Indian Institute of Technology Jammu, Jammu, for the year 2017-2018.
(59)Two statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (58) above.
[Placed in Library, See No. LT 1202/17/19] (60)
(i) A copy of the Annual Report (Hindi and English versions) of the Indian Institute of Technology Tirupati, Tirupati, for the year 2017-2018.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the Indian Institute of Technology Tirupati, Tirupati, for the year 2017-2018, together with Audit Report thereon.
(iii) A copy of the Review (Hindi and English versions) by the Government of the working of the Indian Institute of Technology Tirupati, Tirupati, for the year 2017-2018.
(61)Two statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (60) above.
[Placed in Library, See No. LT 1203/17/19] (62) A copy of the University Grants Commission (Open and Distance Learning) Fourth Amendment Regulations, 2019 (Hindi and English versions) published in Notification No. F. No. 1-8/2019 (DEB-I) published in Gazette of India dated 6th June, 2019 under Section 28 of the University Grants Commission Act, 1956.
[Placed in Library, See No. LT 1204/17/19] (63) A copy each of the following Notifications (Hindi and English versions) under sub-section (2) of Section 43 of the Central Universities Act, 2009:-
1. The Guru Ghasidas Vishwavidyalaya (Amendment) Statutes, 2019 published in Notification No. S. No. 309/Academic/2019 in Gazette of India dated 7th November, 2019.
2. Notification No. CUSB/Admin/2nd Court/01/2018-19 published in Gazette of India dated 30th August, 2019, relating to amendment to Statute 10(5) of the Central Universities Act, 2009.
[Placed in Library, See No. LT 1205/17/19] THE MINISTER OF STATE IN THE MINISTRY OF FINANCE AND MINISTER OF STATE IN THE MINISTRY OF CORPORATE AFFAIRS (SHRI ANURAG SINGH THAKUR): Sir, I beg to lay on the Table: -
(1)(i) A copy of the Annual Report (Hindi and English versions) of the Empowered Committee of State Finance Ministers, New Delhi, for the year 2017-2018, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Empowered Committee of State Finance Ministers, New Delhi, for the year 2017-2018. (2)
Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above.
[Placed in Library, See No. LT 1206/17/19] (3)
(i) A copy of the Annual Report (Hindi and English versions) of the Empowered Committee of State Finance Ministers, New Delhi, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Empowered Committee of State Finance Ministers, New Delhi, for the year 2018-2019.
[Placed in Library, See No. LT 1207/17/19] (4) A copy each of the following Annual Reports and Accounts (Hindi and English versions) of the Regional Rural Banks for the year ended the 31st March, 2019 together with Auditor’s Report thereon: -
1. Allahabad UP Gramin Bank, Banda [Placed in Library, See No. LT 1208/17/19]
2. Andhra Pradesh Grameena Vikas Bank, Warangal [Placed in Library, See No. LT 1209/17/19]
3. Andhra Pragathi Grameena Bank, Kadapa [Placed in Library, See No. LT 1210/17/19]
4. Arunachal Pradesh Rural Bank, Papum Pare [Placed in Library, See No. LT 1211/17/19]
5. Assam Gramin Vikash Bank, Guwahati [Placed in Library, See No. LT 1212/17/19]
6. Bangiya Gramin Vikash Bank, Berhampore [Placed in Library, See No. LT 1213/17/19]
7. Baroda Gujarat Gramin Bank, Vadodra [Placed in Library, See No. LT 1214/17/19]
8. Baroda Rajasthan Kshetriya Gramin Bank, Ajmer [Placed in Library, See No. LT 1215/17/19]
9. Baroda Uttar Pradesh Gramin Bank, Raebareli [Placed in Library, See No. LT 1216/17/19]
10. Central Madhya Pradesh Gramin Bank, Chhindwara [Placed in Library, See No. LT 1217/17/19]
11. Chaitanya Godavari Grameena Bank, Guntur [Placed in Library, See No. LT 1218/17/19]
12. Chhattisgarh Rajya Gramin Bank, Ballari [Placed in Library, See No. LT 1219/17/19]
13. Dakshin Bihar Gramin Bank, Patna [Placed in Library, See No. LT 1220/17/19]
14. Dena Gujarat Gramin Bank, Gandhinagar [Placed in Library, See No. LT 1221/17/19]
15. Ellaquai Dehati Bank, Srinagar [Placed in Library, See No. LT 1222/17/19]
16. Gramin Bank of Aryavart, Lucknow [Placed in Library, See No. LT 1223/17/19]
17. Himachal Pradesh Gramin Bank, Mandi [Placed in Library, See No. LT 1224/17/19]
18. J&K Grameen Bank, Jammu [Placed in Library, See No. LT 1225/17/19]
19. Jharkhand Gramin Bank, Ranchi [Placed in Library, See No. LT 1226/17/19]
20. Karnataka Vikas Grameena Bank, Dharwad [Placed in Library, See No. LT 1227/17/19]
21. Kashi Gomti Samyut Gramin Bank, Varanasi [Placed in Library, See No. LT 1228/17/19]
22. Kaveri Grammena Bank, Mysore [Placed in Library, See No. LT 1229/17/19]
23. Kerala Gramin Bank, Mallappuram [Placed in Library, See No. LT 1230/17/19]
24. Langpi Dehangi Rural Bank, Diphu [Placed in Library, See No. LT 1231/17/19]
25. Madhyanchal Gramin Bank, Sagar [Placed in Library, See No. LT 1232/17/19]
26. Maharashtra Gramin Bank, Aurangabad [Placed in Library, See No. LT 1233/17/19]
27. Manipur Rural Bank, Imphal [Placed in Library, See No. LT 1234/17/19]
28. Meghalaya Rural Bank, Shillong [Placed in Library, See No. LT 1235/17/19]
29. Mizoram Rural Bank, Aizawl [Placed in Library, See No. LT 1236/17/19]
30. Narmada Jhabua Gramin Bank, Indore [Placed in Library, See No. LT 1237/17/19]
31. Odisha Gramya Bank, Bhubaneswar [Placed in Library, See No. LT 1238/17/19]
32. Pallavan Grama Bank, Salem [Placed in Library, See No. LT 1239/17/19]
33. Pandyan Grama Bank, Virudhunagar [Placed in Library, See No. LT 1240/17/19]
34. Paschim Banga Gramin Bank, Howrah [Placed in Library, See No. LT 1241/17/19]
35. Pragathi Krishna Gramin Bank, Ballari [Placed in Library, See No. LT 1242/17/19]
36. Prathama Bank, Moradabad [Placed in Library, See No. LT 1243/17/19]
37. Puduvai Bharthiar Grama Bank, Puducherry [Placed in Library, See No. LT 1244/17/19]
38. Punjab Gramin Bank, Kapurthala [Placed in Library, See No. LT 1245/17/19]
39. Purvanchal Bank, Gorakhpur [Placed in Library, See No. LT 1246/17/19]
40. Rajasthan Marudhara Gramin Bank, Jodhpur [Placed in Library, See No. LT 1247/17/19]
41. Saptagiri Grameena Bank, Chittoor [Placed in Library, See No. LT 1248/17/19]
42. Sarva Haryana Gramin Bank, Rohtak [Placed in Library, See No. LT 1249/17/19]
43. Sarva U.P. Gramin Bank, Meerut [Placed in Library, See No. LT 1250/17/19]
44. Saurashtra Gramin Bank, Rajkot [Placed in Library, See No. LT 1251/17/19]
45. Telangana Grameena Bank, Hyderabad [Placed in Library, See No. LT 1252/17/19]
46. Tripura Gramin Bank, Agartala [Placed in Library, See No. LT 1253/17/19]
47. Utkal Grameen Bank, Bolangir [Placed in Library, See No. LT 1254/17/19]
48. Uttar Banga Kshetriya Gramin Bank, Cooch Behar [Placed in Library, See No. LT 1255/17/19]
49. Uttar Bihar Gramin Bank, Muzaffarpur [Placed in Library, See No. LT 1256/17/19]
50. Uttarakhand Gramin Bank, Dehradun [Placed in Library, See No. LT 1257/17/19]
51. Vananchal Gramin Bank, Dumka [Placed in Library, See No. LT 1258/17/19]
52. Vidharbha Konkan Gramin Bank, Nagpur [Placed in Library, See No. LT 1259/17/19] (5)
(i) A copy of the Annual Report (Hindi and English versions) of the Insurance Regulatory and Development Authority of India, Hyderabad, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Insurance Regulatory and Development Authority of India, Hyderabad, for the year 2018-2019.
[Placed in Library, See No. LT 1260/17/19] (6)
(i) A copy of the Annual Report (Hindi and English versions) of the National Financial Reporting Authority, New Delhi, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Financial Reporting Authority, New Delhi, for the year 2018-2019.
[Placed in Library, See No. LT 1261/17/19] (7) A copy of the Annual Report (Hindi and English versions) on the working and Administration of the Companies Act, 2013 for the year ended 31st March, 2019.
[Placed in Library, See No. LT 1262/17/19] (8) A copy each of the following Notifications (Hindi and English versions) under Section 241 of the Insolvency and Bankruptcy Code, 2016: -
1. The Insolvency and Bankruptcy Board of India (Engagement of Research Associates and Consultants) (Amendment) Regulations, 2019 published in Notification No. IBBI/2019-20/GN/REG041 in Gazette of India dated 23rd July, 2019.
2. The Insolvency and Bankruptcy Board of India (Procedure for Governing Board Meetings) (Amendment) Regulations, 2019 published in Notification No. IBBI/2019-20/GN/REG042 in Gazette of India dated 23rd July, 2019.
3. The Insolvency and Bankruptcy Board of India (Model Bye-Laws and Governing Board of Insolvency Professional Agencies) (Amendment) Regulations, 2019 published in Notification No. IBBI/2019-20/GN/REG043 in Gazette of India dated 23rd July, 2019.
4. The Insolvency and Bankruptcy Board of India (Insolvency Professional Agencies) (Amendment) Regulations, 2019 published in Notification No. IBBI/2019-20/GN/REG044 in Gazette of India dated 23rd July, 2019.
5. The Insolvency and Bankruptcy Board of India (Insolvency Professionals) (Amendment) Regulations, 2019 published in Notification No. IBBI/2019-20/GN/REG045 in Gazette of India dated 23rd July, 2019.
6. The Insolvency and Bankruptcy Board of India (Information Utilities) (Amendment) Regulations, 2019 published in Notification No. IBBI/2019-20/GN/REG046 in Gazette of India dated 25th July, 2019.
7. The Insolvency and Bankruptcy Board of India (Liquidation Process) (Amendment) Regulations, 2019 published in Notification No. IBBI/2019-20/GN/REG047 in Gazette of India dated 25th July, 2019.
8. The Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) (Second Amendment) Regulations, 2019 published in Notification No. IBBI/2019-20/GN/REG048 in Gazette of India dated 25th July, 2019.
9. The Insolvency and Bankruptcy Board of India (Insolvency Professionals) (Second Amendment) Regulations, 2019 published in Notification No. IBBI/2019-20/GN/REG049 in Gazette of India dated 25th October, 2019.
10. The Insolvency and Bankruptcy Board of India (Medical Facility to Chairperson and Whole-time Members) Scheme Rules, 2019 published in Notification No. G.S.R.553(E) in Gazette of India dated 5th August, 2019.
11. The Insolvency and Bankruptcy (Insolvency and Liquidation Proceedings of Financial Service Providers and Application to Adjudicating Authority) Rules, 2019 published in Notification No. G.S.R.852(E) in Gazette of India dated 15th November, 2019.
12. The Insolvency and Bankruptcy (Application to Adjudicating Authority for Insolvency Resolution Process for Personal Guarantors to Corporate Debtors) Rules, 2019 published in Notification No. G.S.R.854(E) in Gazette of India dated 15th November, 2019.
13. S.O.4126(E) published in Gazette of India dated 15th November, 2019, appointing the 1st day of December, 2019 as the date on which the provisions, mentioned therein, of the said Code only in so far a they relate to personal guarantors to corporate debtors, shall come into force.
14. S.O.3458(E) published in Gazette of India dated 25th September, 2019, appointing Shri Krishnamurthy Subramanian, Chief Economic Advisor, Government of India and Shri B. Sriram, former Managing Director and Chief Executive Officer, Industrial Development Bank of India Limited as part time members.
15. S.O.2953(E) published in Gazette of India dated 16th August, 2019, appointing the date of publication of this notification as the date on which the provisions of the Insolvency and Bankruptcy Code, 2016 shall come into force.
[Placed in Library, See No. LT 1263/17/19] (9) A copy each of the following Notifications (Hindi and English versions) under sub-section (4) of Section 469 of the Companies Act, 2013: -
1. The Companies (Incorporation) Sixth Amendment Rules, 2019 published in Notification No. G.S.R.411(E) in Gazette of India dated 7th June, 2019.
2. The Companies (Significant Beneficial Owners) Second Amendment Rules, 2019 published in Notification No. G.S.R.466(E) in Gazette of India dated 1st July, 2019.
3. The Nidhi (Amendment) Rules, 2019 published in Notification No. G.S.R.467(E) in Gazette of India dated 1st July, 2019.
4. The Companies (Registration offices and Fees) Fourth Amendment Rules, 2019 published in Notification No. G.S.R.527(E) in Gazette of India dated 25th July, 2019.
5. The Companies (Appointment and Qualification of Directors) Third Amendment Rules, 2019 published in Notification No. G.S.R.528(E) in Gazette of India dated 25th July, 2019.
6. The Companies (Share Capital and Debenture) Amendment Rules, 2019 published in Notification No. G.S.R.574(E) in Gazette of India dated 16th August, 2019.
7. The Companies (Incorporation) Seventh Amendment Rules, 2019 published in Notification No. G.S.R.603(E) in Gazette of India dated 28th August, 2019.
8. The National Financial Reporting Authority Amendment Rules, 2019 published in Notification No. G.S.R.636(E) in Gazette of India dated 5th September, 2019.
9. The Companies (Registration Offices and Fees) Fifth Amendment Rules, 2019 published in Notification No. G.S.R.749(E) in Gazette of India dated 1st October, 2019.
10. The Companies (Appointment and Qualification of Director) Fourth Amendment Rules, 2019 published in Notification No. G.S.R.750(E) in Gazette of India dated 1st October, 2019.
11. The Companies (Meetings of Board and its Powers) Amendment Rules, 2019 published in Notification No. G.S.R.777(E) in Gazette of India dated 11th October, 2019.
12. The Companies (Cost Records and Audit) Amendment Rules, 2019 published in Notification No. G.S.R.792(E) in Gazette of India dated 16th October, 2019.
13. The Companies (Filing of Documents and Forms in Extensible Business Reporting Language) Amendment Rules, 2019 published in Notification No. G.S.R.794(E) in Gazette of India dated 16th October, 2019.
14. The Companies (Incorporation) Eighth Amendment Rules, 2019 published in Notification No. G.S.R.793(E) in Gazette of India dated 16th October, 2019.
15. The Companies (Accounts) Amendment Rules, 2019 published in Notification No. G.S.R.803(E) in Gazette of India dated 22nd October, 2019.
16. The Companies (Appointment and Qualification of Directors) Fifth Amendment Rules, 2019 published in Notification No. G.S.R.804(E) in Gazette of India dated 22nd October, 2019.
17. The Companies (Creation and Maintenance of Databank of Independent Directors) Rules, 2019 published in Notification No. G.S.R.805(E) in Gazette of India dated 22nd October, 2019. (10)
Three statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at item No. (i) to (iii) of (9) above.
[Placed in Library, See No. LT 1264/17/19] (11) A copy of the Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2019 (Hindi and English versions) published in Notification No. SEBI/LAD-NRO/GN/2019/36 in Gazette of India dated 23rd September, 2019 under Section 31 of the Securities and Exchange Board of India Act, 1992.
[Placed in Library, See No. LT 1265/17/19] (12) A copy each of the following Notifications (Hindi and English versions) under Section 48 of the Foreign Exchange Management Act, 1999: -
1. The Foreign Exchange Management (Deposit) (Amendment) Regulations, 2019 published in Notification No. G.S.R.498(E) in Gazette of India dated 16th July, 2019.
2. The Foreign Exchange Management (Mode of Payment and Reporting of Non-Debt Instruments) Regulations, 2019 published in Notification No. G.S.R.795(E) in Gazette of India dated 17th October, 2019.
3. The Foreign Exchange Management (Debt Instruments) Regulations, 2019 published in Notification No. G.S.R.796(E) in Gazette of India dated 17th October, 2019.
4. The Depository Receipts (Amendment) Scheme, 2019 published in Notification No. F. No. 9/1/2013-ECB(Pt-2) in Gazette of India dated 7th October, 2019.
5. The Foreign Exchange Management (Non-debt Instruments) Rules, 2019 published in Notification No. S.O.3732(E) in Gazette of India dated 17th October, 2019.
6. S.O.3715(E) published in Gazette of India dated 15th October, 2019, appointing the 15th day of October, 2019 as the date on which the provisions of Section 139, clause (i) of Section 143 and Section 144 of the said Act shall come into force.
7. S.O.3722(E) published in Gazette of India dated 16th October, 2019, determining the instruments, mentioned therein, as debt instruments.
[Placed in Library, See No. LT 1266/17/19] (13) A copy each of the following Notifications (Hindi and English versions) under section 296 of the Income Tax Act, 1961: -
1. The Income-tax (5th Amendment) Rules, 2019 published in Notification No. G.S.R.614(E) in Gazette of India dated 30th August, 2019, together with an explanatory memorandum.
2. The Income-tax (6th Amendment) Rules, 2019 published in Notification No. S.O.3215(E) in Gazette of India dated 5th September, 2019, together with an explanatory memorandum.
3. The E-assessment Scheme, 2019 published in Notification No. S.O.3264(E) in Gazette of India dated 12th September, 2019, together with an explanatory memorandum.
4. S.O.3266(E) published in Gazette of India dated 12th September, 2019, together with an explanatory memorandum making certain amendments in the Notification No. S.O.2413(E) dated 13th June, 2018.
5. The Income-tax (7th Amendment) Rules, 2019 published in Notification No. G.S.R.661(E) in Gazette of India dated 16th September, 2019, together with an explanatory memorandum.
6. The Income-tax (9th Amendment) Rules, 2019 published in Notification No. G.S.R.679(E) in Gazette of India dated 20th September, 2019, together with an explanatory memorandum.
7. The Income-tax (10th Amendment) Rules, 2019 published in Notification No. G.S.R.694(E) in Gazette of India dated 27th September, 2019, together with an explanatory memorandum.
8. The Income-tax (11th Amendment) Rules, 2019 published in Notification No. G.S.R.701(E) in Gazette of India dated 30th September, 2019, together with an explanatory memorandum.
9. The Income-tax (12th Amendment) Rules, 2019 published in Notification No. G.S.R.825(E) in Gazette of India dated 6th November, 2019, together with an explanatory memorandum.
[Placed in Library, See No. LT 1267/17/19] (14) A copy of the Insurance Regulatory and Development Authority of India (Health Insurance)(Amendment) Regulations, 2019 (Hindi and English versions) published in Notification No. F. No. IRDAI/Reg./14/165/2019 in Gazette of India dated 21st November, 2019 under Section 114A of the Insurance Act, 1938 and under Section 27 of the Insurance Regulatory and Development Authority Act, 1999.
[Placed in Library, See No. LT 1268/17/19] (15) A copy each of the following Notifications (Hindi and English versions) under sub-section (6) of Section 19 of the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970/1980: -
1. The Nationalised Banks (Management and Miscellaneous Provisions) Amendment Scheme, 2019 published in Notification No. S.O.3350(E) in Gazette of India dated 18th September, 2019.
2. The Nationalised Banks (Management and Miscellaneous Provisions) Amendment Scheme, 2019 published in Notification No. S.O.3351(E) in Gazette of India dated 18th September, 2019.
3. The Nationalised Banks (Management and Miscellaneous Provisions) (Second Amendment) Scheme, 2019 published in Notification No. S.O.4159(E) in Gazette of India dated 20th November, 2019.
4. The Nationalised Banks (Management and Miscellaneous Provisions) (Second Amendment) Scheme, 2019 published in Notification No. S.O.4160(E) in Gazette of India dated 20th November, 2019.
[Placed in Library, See No. LT 1269/17/19] (16) A copy of the Narcotic Drugs and Psychotropic Substances (Regulation of Controlled Substances) Amendment Order, 2019 (Hindi and English versions) published in Notification No. G.S.R.779(E) in Gazette of India dated 14th October, 2019 under Section 77 of the Narcotic Drugs and Psychotropic Substances Act, 1985.
[Placed in Library, See No. LT 1270/17/19] (17) A copy each of the following Notifications (Hindi and English versions) under Section 166 of the Central Goods and Service Tax Act, 2017:-
1. G.S.R.874(E) published in Gazette of India dated 26th November, 2019, together with an explanatory memorandum seeking to extend the due date for furnishing FORM GSTR-1 for registered persons in Jammu and Kashmir having aggregate turnover of more than 1.5 crore rupees for the months of July, 2019 to September, 2019.
2. G.S.R.875(E) published in Gazette of India dated 26th November, 2019, together with an explanatory memorandum seeking to extend the due date for furnishing FORM GSTR-1 for registered persons in Jammu and Kashmir having aggregate turnover of more than 1.5 crore rupees for the months of October, 2019.
3. G.S.R.876(E) published in Gazette of India dated 26th November, 2019, together with an explanatory memorandum seeking to extend the due date for furnishing FORM GSTR-7 for registered persons in Jammu and Kashmir for the months of July, 2019 to October, 2019.
4. G.S.R.877(E) published in Gazette of India dated 26th November, 2019, together with an explanatory memorandum seeking to extend the due date for furnishing FORM GSTR-3B for registered persons in Jammu and Kashmir for the months of July, 2019 to September, 2019.
5. G.S.R.878(E) published in Gazette of India dated 26th November, 2019, together with an explanatory memorandum seeking to extend the due date for furnishing FORM GSTR-3B for registered persons in Jammu and Kashmir for the month of October, 2019.
6. G.S.R.879(E) published in Gazette of India dated 26th November, 2019, together with an explanatory memorandum seeking to notify the transition plan with respect to J&K reorganization w.e.f. 31.10.2019.
7. G.S.R.870(E) published in Gazette of India dated 22nd November, 2019, together with an explanatory memorandum making certain amendments in Notification No. 11/2017-Central Tax (Rate), dated 28th June, 2017.
[Placed in Library, See No. LT 1271/17/19] (18) A copy each of the following papers (Hindi and English versions) under sub-section (1) of Section 394 of the Companies Act, 2013: -
(i) Review by the Government of the working of the Security Printing and Minting Corporation of India Limited, New Delhi, for the year 2018-2019.
(ii) Annual Report of the Security Printing and Minting Corporation of India Limited, New Delhi, for the year 2018-2019, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 1272/17/19] (19)
(i) A copy of the Annual Report (Hindi and English versions) of the Competition Commission of India, New Delhi, for the year 2018-2019.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the Competition Commission of India, New Delhi, for the year 2018-2019, together with Audit Report thereon.
(iii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Competition Commission of India, New Delhi, for the year 2018-2019.
[Placed in Library, See No. LT 1273/17/19] (20) A copy each of the following Notifications (Hindi and English versions) under sub-section (3) of Section 467 of the Companies Act, 2013: -
1. G.S.R.776(E) published in Gazette of India dated 11th October, 2019, making certain amendments to Schedule VII of the Companies Act, 2013.
2. G.S.R.859(E) published in Gazette of India dated 19th October, 2019, containing corrigendum to the amendments to Schedule VII of the Companies Act, 2013.
[Placed in Library, See No. LT 1274/17/19] (21) A copy of the National Financial Reporting Authority (Recruitment, Salary, Allowances and other Terms and Conditions of Service of Secretary, Officers and other Employees of Authority) Rules, 2019 (Hindi and English versions) published in Notification No. G.S.R.526(E) in Gazette of India dated 25th July, 2019 under Section 132 read with Section 469 of the Companies Act, 2013.
[Placed in Library, See No. LT 1275/17/19] (22) A copy each of the following Notifications (Hindi and English versions) under Section 64 of the Competition Act, 2002: -
1. The Competition Commission of India (Procedure in regard to the transaction of business relating to combinations) Amendment Regulations, 2019 published in Notification No. F. No. CCI/CD/Amend/Comb. Regl. /2019 in Gazette of India dated 13th August, 2019.
2. The Competition Commission of India (Procedure in regard to the transaction of business relating to combinations) Second Amendment Regulations, 2019 published in Notification No. F. No. CCI/CD/Amend/Comb. Regl. /2019(2) in Gazette of India dated 30th October, 2019.
[Placed in Library, See No. LT 1276/17/19] (23) A copy of Notification No. S.O.3705(E) (Hindi and English versions) published in Gazette of India dated 14th October, 2019 delegating powers to Tribunal-Section 458 read with Section 418 of the Companies Act, 2013 under sub-section (2) of Section 458 of the said Act.
[Placed in Library, See No. LT 1277/17/19] (24) A copy of Notification No. S.O.4024(E) (Hindi and English versions) published in Gazette of India dated 7th November, 2019, together with an explanatory memorandum specifying M/s Go Airlines (India) Ltd. And TATA SIA Airlines Limited (Vistara) as “Designated Indian Carrier” for the purpose of sub-section (5) of the Central Sales Tax Act, 1956 issued under the said Act..
[Placed in Library, See No. LT 1278/17/19] (25) A copy of the Notification No. G.S.R.871(E) (Hindi and English versions) published in Gazette of India dated 22nd November, 2019, together with an explanatory memorandum making certain amendments in Notification No. 8/2017-Integrated Tax (Rate), dated 28th June, 2017 under Section 24 of the IntegratedGoods and Service Tax Act, 2017.
[Placed in Library, See No. LT 1279/17/19] (26) A copy of the Notification No. G.S.R.872(E) (Hindi and English versions) published in Gazette of India dated 22nd November, 2019, together with an explanatory memorandum making certain amendments in Notification No. 11/2017-Union Territory Tax (Rate), dated 28th June, 2017 under Section 24 of the Union Territory Goods and Service Tax Act, 2017.
[Placed in Library, See No. LT 1280/17/19] 12.03 hrs MESSAGE FROM RAJYA SABHA