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[Cites 0, Cited by 0] [Section 60A(1)] [Section 60A] [Entire Act]

State of Gujarat - Subsection

Section 60A(1)(b) in Veer Narmad South Gujarat University Act, 1965

(b)to the expression "the South Gujarat University" shall be construed as if it were a reference to "the Vir Narmad South Gujarat University".