Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Karnataka - Section Section 3 in The Karnataka Fire Force Act, 1964 3. Maintenance of Fire Force. There shall be maintained by the State Government a Fire Force to be called the Karnataka Fire Force for services in the local areas in which this Act is in force.
