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State of Rajasthan - Section

Section 83 in The Manual of Departmental Orders

83. Standing Order

No. XV/Mis/30/3586, dated 27-7-1967.Sub.-Calender of Returns.It has been noticed that there is no scientific system at present in the Irrigation Department for watching receipt/issue of periodical/specific return required to be received from subordinate offices or to be submitted to higher offices, with the result that punctuality of action, which is so essential in a good Government, cannot be observed. In order, therefore, to tone up the administration of the Department, all officers and officials are required to be "Return Conscious" They had better get rid of the feeling that 2 or 3 reminders must come to them before they may submit the returns. It is enjoined upon all concerned to be most punctual in the matter of sending periodical/specific reports and despatch the same in such a way so as to reach the concerned office by the due dates prescribed for the purpose.