Section 10(1)(i) in The Goa, Daman and Diu Land Revenue (Record of Rights and Register of Cultivators) Rules, 1969

[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

(i)the persons interested in land appear before the Mamlatdar and give their no objection for carrying out mutation by an affidavit;

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