Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] UT Ladakh - Subsection Section 98(2) in The Probate and Administration Act, 1977 (2)The High Court may from time to time prescribe the form in which an inventory or account under this section is to be exhibited.
