Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Bihar - Subsection Section 12(6) in Bihar State School Teachers and Employees Disputes Redressal Rules, 2013 (6)The Appellate Authority may get the matter enquired by the officers of education department or by any other administrative officer of the district;
