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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(b) in Tamil Nadu Town Panchayats (Establishment) Rules, 1988

(b)A certificate of age, health and vaccination shall, save in the case of temporary appointments under rule 15 be obtained by the Executive authority from every person on his first appointment by direct recruitment to a post in superior service. Such certificate shall ordinarily be one issued by a Government Assistant Surgeon.