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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Anant Ram vs . Ashok Kumar And Others. on 24 March, 2023

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Anant Ram vs. Ashok Kumar and others.

RSA No. 270 of 2018.

24.03.2023 Present: Mr. Ajeet Pal Singh Jaswal, Advocate vice Mr. Janesh .

Gupta, Advocate, for the appellant.

Mr. Anirudh Sharma, Advocate, for respondent Nos. 1 to 6.

CMP No.2373 of 2023.

Heard. Allowed. The factum of death of respondent Nos. 17 and 18 is ordered to be taken on record. Let consequential r steps for bringing on record the legal representatives of respondent Nos. 17 and 18 be taken within three weeks. The application stands disposed of.

RSA No. 270 of 2018.

List on 28.04.2023.

(Tarlok Singh Chauhan) Judge 24th March, 2023.

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