Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 6 in The Tamil Nadu Cinemas (Regulation) Rules, 1957

6.

No person other than company or association shall be entitled to obtain or hold any licence under the [Act] [Inserted by Notification No. SRO A-77/83.] or a no objection certificate under these rules unless such person has attained the age of 20 years.