Section 10(2)(a) in The Rajasthan Industrial Housing Allotment Rules, 1957

[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2)(a) in The Rajasthan Industrial Housing Allotment Rules, 1957

(a)does not possess a residence of his own in the vicinity of the houses constructed under these rules, over the one who does not possess such residence, and

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State of Rajasthan - Subsection

Section 10(2)(a) in The Rajasthan Industrial Housing Allotment Rules, 1957