Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 1 in Kerala Animals and Birds Sacrifices Prohibition Act, 1968

1. Short title and extent

(1)This Act may be called the Kerala Animals and Birds Sacrifices Prohibition Act, 1968.
(2)It extends to the whole of the State of Kerala.