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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2)(d) in The Merchant Shipping (Wrecks and Salvage) Rules, 1974

(d)any other details as may be deemed necessary depending upon the nature of the wreck being sold and the circum stances under which it is being sold;