Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] State of Tripura - Subsection Section 73(4) in Tripura Municipal Act, 1994 (4)The State Government may by rules provide for such other matters relating to conduct of business of the Municipal bodies as are not provided in this Act.
