Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23A(3)] [Section 23A] [Entire Act] State of Madhya Pradesh - Subsection Section 23A(3)(d) in The M.P. Excise Act, 1915 (d)any other advertisement or matter which the State Government may by notification, generally or specially exempt from the operation of this section.