Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(2) in M.P. Recognition of Secondary and Higher Secondary School Rules, 2017

(2)In case of issuing Show Cause Notice, if the Divisional Joint Director is not satisfied with the reply received from the Society/Trust, he/she may cancel the recognition of the school specifying the reasons thereof, after being given an opportunity to be heard to the concerned.