Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Kerala - Subsection Section 9(1) in Kerala Public Ways (Restriction of Assemblies and Processions) Act, 2011 (1)The Government may, by notification in the gazette make rules not inconsistent with the provisions of this Act to carry out the purposes of this Act.
