Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 2 in The Dramatic Performances Act, 1876 2. Magistrate defined .In this Act Magistrate means, in the Presidency-towns, a Magistrate of Police, and elsewhere the Magistrate of the district.
