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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Rajasthan - Subsection

Section 88(12) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(12)Every member of the Board present at the meeting shall be supplied with a ballot paper in Form 33 on which the names of the contesting candidates shall be typed, cyclostyled or legibly written in Hindi language, in the same order as they appear in the list of contesting candidates. The ballot paper shall also bear the seal and signature of the Chief Election Authority.