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State of Uttarakhand - Section
Section 21 in Uttarakhand Electricity Regulatory Commission (Distribution Code) Regulations, 2018
21. Any other information/remarks.
| Signature | |
| Place:Time:Date: | NameDesignationAddress of the person reporting |
| Submitted by | Submitted to | |||||||
| Agency | SLDC | STU/TL | Consumer | Distribution Licensee | Generator | DCRP | Commission | Electrical Inspector |
| Consumer | 3.3(2), 3.15(2), 5.3(2), 5.10(1) and (6), 7.3(3),8.2(1) | 2.7(1) | 2.7(1) | |||||
| Distribution Licence | 5.4(5) (c), 5.5(3) (c) and (e) | 3.4(1), (4) and (5), 3.5(1), 5.4(1), 8.3(1) and(2) | 3.15(2), 5.4(6), 5.10(1), (2) and (9), 7.2(2) | 3.15(2), 5.10(1), (2) and (9), 7.3(2) | 1.5(4), 3.4(5), 3.14(2) (a), 3.16(4), 5.6(2),5.15(4), 5.20, 6.4 | 8.2(2) | ||
| Generator | 3.15(2), 5.3(2), 5.10(1). 7.3(3) | |||||||
| DCRP | 1.8, 2.3(2) | |||||||
| Commission | 2.3(1), 2.7(1) and (2) |