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State of Uttarakhand - Section

Section 21 in Uttarakhand Electricity Regulatory Commission (Distribution Code) Regulations, 2018

21. Any other information/remarks.

  Signature
Place:Time:Date: NameDesignationAddress of the person reporting
Annexure 7Check List for Reports/Plans/Procedures
Submitted by Submitted to
Agency SLDC STU/TL Consumer Distribution Licensee Generator DCRP Commission Electrical Inspector
Consumer       3.3(2), 3.15(2), 5.3(2), 5.10(1) and (6), 7.3(3),8.2(1)   2.7(1) 2.7(1)  
Distribution Licence 5.4(5) (c), 5.5(3) (c) and (e) 3.4(1), (4) and (5), 3.5(1), 5.4(1), 8.3(1) and(2) 3.15(2), 5.4(6), 5.10(1), (2) and (9), 7.2(2)   3.15(2), 5.10(1), (2) and (9), 7.3(2)   1.5(4), 3.4(5), 3.14(2) (a), 3.16(4), 5.6(2),5.15(4), 5.20, 6.4 8.2(2)
Generator       3.15(2), 5.3(2), 5.10(1). 7.3(3)        
DCRP             1.8, 2.3(2)  
Commission           2.3(1), 2.7(1) and (2)