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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Odisha - Subsection

Section 55(1)(n) in The Orissa Grama Panchayats Act, 1964

(n)keeping a public halting place, Dharmasala, Sarai, choultry or other rest house, keeping hotel, restaurant, eating-house, coffee house, tea stall, boarding house, or lodging house (other than a student's hostel under public or recognised control);