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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Punjab - Subsection

Section 32(3) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(3)The foster parents shall be declared `fit personsÂ’ by the said Committee before the child giving in adoption after thorough assessment done by the Child Welfare Officer or Social Worker in Form XVI.