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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(1)(iv) in United Provinces Land Acquisition (Rehabilitation of Refugees) Act, 1948

(iv)the time within which the condition on which and the manner in which the houses, shops and workshops shall be erected, workshops started and amenities provided;