Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 23 in West Bengal Inland Fisheries Rules, 1985

23. Meeting.

—A group shall hold at least one meting in every three months and one annual general meeting and all annual general meetings shall be presided over