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[Cites 0, Cited by 0] [Section 143(27)] [Section 143] [Entire Act]

Union of India - Subsection

Section 143(27)(b) in Finance Act, 2012

(b)its territorial waters, continental shelf, exclusive economic zone or any other maritime zone as defined in the Territorial Waters, Continental Shelf, Exclusive Economic Zone and other Maritime Zones Act, 1976; (80 of 1976).