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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Mizoram - Subsection

Section 6(2) in Mizoram Animal (Control & Taxation) Act, 2014

(2)Subject to all relevant laws in this regard, the Village Council shall have power to promulgate necessary order (s) for the control and management of animal grazing ground. However, such orders shall be referred to the State Government for prior approval.Chapter-III Procedure For Seizure of Animals In Village Council Areas