Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 139 in The Delhi Excise Rules, 2010 139. Method of presentation of appeal. - The petition of appeal shall either be presented to the appellate authority by the appellant or his agent or be forwarded to such authority by registered post.
