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[Cites 0, Cited by 0] [Section 47(3)] [Section 47] [Entire Act]

State of Andhra Pradesh - Subsection

Section 47(3)(e) in Jawaharlal Nehru Technological Universities Act, 2008

(e)the appointment of the officers (other than the Vice-Chancellor), teachers and employees of the University constituted immediately before the commencement of this Act and subsisting immediately before the commencement of this Act shall be deemed to have been made under and for the purpose of this Act, and such Officers, teachers and employees shall continue to hold office, subject to the conditions governing the terms of their office or employment;