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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(1) in National Institute of Fashion Technology Statutes, 2020

(1)The Director (Head Office) shall be appointed by the Board in a pay scale equivalent to the Director to the Government of India on deputation or contract for a period not exceeding three years:Provided that the said period of three years may be extended by the Board for a period not exceeding two years.