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[Cites 0, Cited by 0] [Section 23A] [Entire Act]

State of Telangana - Subsection

Section 23A(3) in Telangana Mutually Aided Co-Operative Societies Act, 1995

(3)In case of a Co-operative Society, other than a multi-state Co-operative Society, carrying on the business of banking, the period of supersession/ suspension shall be for a maximum period of one year.]