Section 13(1) in The Mormugao Harbour Craft Rules, 1976
(1)If any licence granted to the owner of any harbour craft under rule 4, the Deputy Conservator shall specify:(i)the equipment to be provided on board;(ii)full complement of crew for the fair weather season;(iii)full complement of crew for the foul whether season;(iv)the number of passengers such harbour craft is certified to carry in fair weather season; and(v)the number of passengers such harbour craft is certified to carry in foul weather season.
