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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Gujarat - Subsection

Section 70(2) in Gujarat State Council for Physiotherapy Rules, 2013

(2)A registered practitioner may make an application to register his additional qualification in Form XI and the register shall make the entries in the register and inform the registered practitioner of having taken entries in the register, of Additional Qualification in form XII.