Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act] State of Rajasthan - Subsection Section 17(2)(c) in Rajasthan Public Premises (Eviction of Unauthorised Occupants) Act, 1964 (c)the distribution and allocation of work to estate officers and the transfer of any proceeding before an estate officer to another estate officer;