Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 119(2)] [Section 119] [Entire Act]

State of Gujarat - Subsection

Section 119(2)(l) in Gujarat Public Trusts Act, 2011

(l)the form of account and particulars to be entered in the accounts under section 34 and the fees to be paid for special audit under section 35(4);