Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act] Union of India - Subsection Section 28(3)(b) in The Code of Civil Procedure, 1908 (b)in Hindi or English where the language of such record is other than Hindi or English, shall also be sent together with the record sent under that sub-section.]