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State of Rajasthan - Section

Section 12 in The Rajasthan Police Service Rules, 1954

12. Academic qualifications.

- A candidate for direct recruitment must hold a degree in Engineering or Technology, Arts, Science, Agriculture or Commerce of a University established by law in India or of a foreign University declared by Government in consultation with the Commission, to be equivalent of a degree of a University established by law in India.Explanation.- For the purpose of this rule a degree in Arts or Science does not include degree in Medicine.Note.- Government have decided to recognise the Diploma in Rural Service awarded by the National Council of Rural Higher Education, as equivalent to the first degree of a recognised University for purpose of appointment to Services and post under the Government for a period of five years only, in the first instance, with effect from 2nd June, 1959.