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State of Gujarat - Section

Section 60 in Gujarat State Council for Physiotherapy Rules, 2013

60. Presiding Authority for Meeting of Executive Committee.

- The President, when present, shall preside at every meeting of the Executive Committee. If at any meeting the President is absent, in that case one of the Vice-Presidents shall preside over and conduct the meeting. In absence of both, the members present shall elect the presiding authority from amongst themselves.