Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 42 in Rajasthan Registration Rules, 1955 Volume II 42. Power of transfer of Clerks and Copyists. - The power of transferring registration clerks from one District to another rests with the Inspector General of Registration.
